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National Food Security Act, 2013

Chapter IV

Identification of Eligible Households

9. Coverage of population under Targeted Public Distribution System.

The percentage coverage under the Targeted Public Distribution System in rural and urban areas for each State shall, subject to sub-section (2) of section 3, be determined by the Central Government and the total number of persons to be covered in such rural and urban areas of the State shall be calculated on the basis of the population estimates as per the census of which the relevant figures have been published.



National Food Security Act, 2013 Back




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