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National Environment Appellate Authority Act, 1997

9. Salaries and allowances and other terms and conditions of service of Chairperson, Vice-Chairperson and Members. –

The salaries and allowances payable to, and the other terms and conditions of service (including pension, gratuity and other retirement benefits) of, the Chairperson, the Vice-Chairperson and the Members shall be such as may be prescribed by the Central Government.



National Environment Appellate Authority Act, 1997 Back




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