The National Co-Operative Development Corporation Act, 1962
Act No. 26 of 1962
[31st August, 1962.]
1[An Act to provide for the incorporation and regulation of a corporation for the purpose of planning and promoting programmes for the production, processing, marketing, storage, export and import of agricultural produce, foodstuffs 2[industrial goods, livestock, certain other commodities and services on co-operative principles and for matters connected therewith or incidental thereto].]
BE it enacted by Parliament in the Thirteenth Year of the Republic of India as follows:-