The National Capital Territory of Delhi Laws (Special Provisions) Act, 2011

[Act No. 5 of 2011]

[29th March, 2011.]

Contents
Sections	Particulars
Title	The National Capital Territory of Delhi Laws (Special Provisions) Act, 2011
1.	Short title, extent, commencement and duration
2.	Definitions
3.	Enforcement to be kept in abeyance
4.	Provisions of this Act not to apply in certain cases
5.	Power of Central Government to give directions
6.	Validation of acts done or omitted to be done, etc., during 1st January, 2011 up to the date of commencement of this Act