The National Capital Territory of Delhi Laws (Special Provisions)Act,2009

[Act No. 24 of 2009]

[16th March, 2009.]

Contents
Title	The National Capital Territory of Delhi Laws (Special Provisions) Act,2009
Sections	Particulars
1.	Short title, extent, commencement and duration
2.	Definitions
3.	Enforcement to be kept in abeyance
4.	Provisions of this Act not to apply in certain cases
5.	Power of Central Government to give directions
6.	Validation of acts done or omitted to be done, etc., during 1st January, 2009 up to the date of commencement of this Act