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The National Cadet Corps Act, 1948
[Act No. 31 of 19481]
[16th April, 1948.]
Contents
Sections
Particulars
Title
The National Cadet Corps Act, 1948
1.
Short title, extent and application
2.
Definitions
3.
Constitution of the National Cadet Corps
4.
Constitution and disbandment of units
5.
Division of the Corps into Divisions
6.
Enrolment
7.
Central Government may raise other units
8.
Discharge
9.
Appointment of officers
10.
Duties of persons subject to this Act
11.
Punishment for offences under this Act
12.
Power to appoint Advisory Committees
13.
Power to make rules
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