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5. Division of the Corps into Divisions.-

There shall be three Divisions of the Corps, namely:-

(i) the Senior Division, recruitment to which shall be from amongst the students of the male sex of any university;

(ii) the Junior Division, recruitment to which shall be from amongst the students of the male sex of any school; and

(iii) the Junior Division, recruitment to which shall be from amongst the students of the female sex of any university or school.



National Cadet Corps Act, 1948 Back




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