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The National Bank for Agriculture and Rural Development (Amendment) Act, 2017

Act No. 7 of 2018

[18th January, 2018.]

An Act further to amend the National Bank for Agriculture and Rural Development Act, 1981.

BE it enacted by Parliament in the Sixty-eighth Year of the Republic of India as follows:



National Bank for Agriculture and Rural Development (Amendment) Act, 2017 Back




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