7. Amendment of section 14.
In section 14 of the principal Act, in sub-section (1), for the words "small-scaleindustries", the words "micro-enterprises, small enterprises and medium enterprises" shall be substituted.
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7. Amendment of section 14. In section 14 of the principal Act, in sub-section (1), for the words "small-scaleindustries", the words "micro-enterprises, small enterprises and medium enterprises" shall be substituted. |
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