13. Amendment of section 52A.
In section 52A of the principal Act, in sub-section (1), for the words and figures 1 of 1956. "the Companies Act, 1956", the words and figures "the Companies Act, 2013" shall be 18 of 2013.substituted.
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13. Amendment of section 52A. In section 52A of the principal Act, in sub-section (1), for the words and figures 1 of 1956. "the Companies Act, 1956", the words and figures "the Companies Act, 2013" shall be 18 of 2013.substituted. |
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