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12. Amendment of section 48.

In section 48 of the principal Act, in sub-section (1), for the words and figures 1 of 1956. "section 226 of the Companies Act, 1956", the words and figures "section 141 of the 18 of 2013.Companies Act, 2013" shall be substituted.



National Bank for Agriculture and Rural Development (Amendment) Act, 2017 Back




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