The National Commission for Backward Classes Act, 1993

6. Salaries and allowances to be paid out of grants.

The  salaries and  allowances  payable  to  the  Chairperson  and  Members  and  the administrative  expenses, including salaries, allowances and  pensions payable to the officers and other employees referred to in section  5, shall  be  paid out of the grants referred to in  sub-section  (1)  of section 12.