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Narcotic Drugs and Psychotropic Substances Act, 1985

11. Narcotic drugs and psychotropic substances, etc., not liable to distress or attachment

Notwithstanding anything to the contrary contained in any law or contract, no narcotic drug, psychotropic substance, coca plant, the opium poppy or cannabis plant shall be liable to be detained or attached by any person for the recovery of any money under any order or decree of any court or authority or otherwise.



Narcotic Drugs and Psychotropic Substances Act, 1985 Back




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