23. The Planning Board.-
(1) The Planning Board shall be the principal planning body of the University.
(2) The constitution of the Planning Board, term of office of its members and its powers and functions shall be prescribed by the Statutes.
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23. The Planning Board.- (1) The Planning Board shall be the principal planning body of the University. (2) The constitution of the Planning Board, term of office of its members and its powers and functions shall be prescribed by the Statutes. |
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