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National Bank for Agriculture and Rural Development Act, 1981

62. Power to remove difficulty.-

If any difficulty arises in giving effect to the provisions of this Act, the Central Government may, by order, not inconsistent with the provisions of this Act, remove the difficulty:

Provided that no such order shall be made after the expiry of a period of three years from the commencement of this Act.



National Bank for Agriculture and Rural Development Act, 1981 Back




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