National Bank for Agriculture and Rural Development Act, 1981
49. Returns.
The National Bank shall furnish, from time to time, to the Central Government and to the Reserve Bank, such returns as the Central Government or the Reserve Bank may require.
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National Bank for Agriculture and Rural Development Act, 1981 49. Returns. The National Bank shall furnish, from time to time, to the Central Government and to the Reserve Bank, such returns as the Central Government or the Reserve Bank may require. |
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