The Muslim Women (Protection of Rights on Marriage) Act, 2019
[Act No. 20 of 2019]
[31st July, 2019.]Contents | |
Title | The Muslim Women(Protection of Rights on Marriage) Act, 2019 |
Sections | Particulars |
Chapter I | Preliminary |
1 | Short title, extent and commencement. |
2 | Definitions |
Chapter II | Declaration of Talaqyo be Void and Illegal |
3 | Talaq to be void and illegal. |
4 | Punishment for pronouncing talaq. |
Chapter III | Protection of Rights of Married Muslim Women |
5 | Subsistence allowance. |
6 | Custody of minor children. |
7 | Offence to be cognizable, compoundable, etc. |
8 | Repeal and savings. |