Multi-State Cooperative Societies Act, 1984
86. Execution of orders of liquidator.-
Every order made by the liquidator under section 81 shall be executed according to the law for the time being in force for the recovery of arrears of land revenue.
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Multi-State Cooperative Societies Act, 1984 86. Execution of orders of liquidator.- Every order made by the liquidator under section 81 shall be executed according to the law for the time being in force for the recovery of arrears of land revenue. |
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