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Multi-State Cooperative Societies Act, 1984

8. Registration certificate.-

Where a multi-State cooperative society is registered under this Act, the Central Registrar shall issue a certificate of registration signed by him, which shall be conclusive evidence that the society therein mentioned is duly registered under this Act, unless it is proved that the registration of the society has been cancelled.



Multi-State Cooperative Societies Act, 1984 Back




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