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Multi-State Cooperative Societies Act, 1984

55. Register of member.-

Any register or list of members or shares kept by any multi-State cooperative society shall be prima facie evidence of any of the following particulars entered therein, namely -

a.      the date on which any person entered in such register or list became a member;

b.     the date on which any such person ceased to be a member.



Multi-State Cooperative Societies Act, 1984 Back




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