Multimodal Transportation of Goods Act, 1993
31. Amendment of certain enactments
On and from the date of the commencement of this Act, the enactments specified in Parts I, II and III of the Schedule shall be amended in the manner specified therein.
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Multimodal Transportation of Goods Act, 1993 31. Amendment of certain enactments On and from the date of the commencement of this Act, the enactments specified in Parts I, II and III of the Schedule shall be amended in the manner specified therein. |
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