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The Motor Vehicles Act, 1988

98. Chapter  to override Chapter V and other laws.

The provisions of this  Chapter and  the rules  and orders made there under shall have effect notwithstanding  anything inconsistent  therewith contained  in Chapter V  or in  any other  law for the time being in force or in any instrument having effect by virtue of any such law.



Motor Vehicles Act, 1988 Back




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