The Motor Vehicles Act, 1988
97. Definition.
In this Chapter, unless the context otherwise requires, "road transport service" means a service of motor vehicles carrying passengers or goods or both by road for hire or reward.
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The Motor Vehicles Act, 1988 97. Definition. In this Chapter, unless the context otherwise requires, "road transport service" means a service of motor vehicles carrying passengers or goods or both by road for hire or reward. |
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