The Motor Vehicles Act, 1988
83. Replacement of vehicles.
The holder of a permit may, with the permission of the authority by which the permit was granted, replace any vehicle covered by the permit by any other vehicle of the same nature.
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The Motor Vehicles Act, 1988 83. Replacement of vehicles. The holder of a permit may, with the permission of the authority by which the permit was granted, replace any vehicle covered by the permit by any other vehicle of the same nature. |
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