The Motor Vehicles Act, 1988
144. Overriding effect.
The provisions of this Chapter shall have effect notwithstanding anything contained in any other provision of this Act or of any other law for the time being in force.
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The Motor Vehicles Act, 1988 144. Overriding effect. The provisions of this Chapter shall have effect notwithstanding anything contained in any other provision of this Act or of any other law for the time being in force. |
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