The Motor Vehicles Act, 1988

135. Schemes to be framed for the investigation of accident cases  and  wayside   amenities,  etc.

1. The  State  Government  may,  by notification in  the Official  Gazette, make  one or  more schemes  to provide for--

1. an  in depth  study on  causes  and  analysis  of  motor vehicle accidents;
2. wayside amenities on highways;
3. traffic aid posts on highways; and
4. truck parking complexes along highways.

2. Every  scheme made under this section by any State Government shall be  laid, as  soon as  may be after it is made, before the State Legislature.