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The Motor Vehicles Act, 1988

123. Riding  on running  board, etc.

  1. No person driving or in charge of  a motor vehicle shall carry any person or permit any person to be  carried on  the running board or otherwise than within the body of the vehicle.
  2. No  person shall travel on the running board or on the top or on the bonnet of a motor vehicle.


Motor Vehicles Act, 1988 Back




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