The Motor Vehicles Act, 1988

122. Leaving  vehicle in  dangerous position.

No person in charge of a  motor vehicle shall cause or allow the vehicle or any trailer to be abandoned  or to  remain at  rest on  any public  place in  such  a position or  in such  a condition or in such circumstances as to cause or likely to cause danger, obstruction or undue inconvenience to other user of the public place or to the passengers.