Monopolies and Restrictive Trade Practices Act, 1969
58. Magistrate's power to impose enhanced penalties
[Repealed by the MRTP (Amendment) Act, 1984, w.e.f. 1st. August, 1984]
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Monopolies and Restrictive Trade Practices Act, 1969 58. Magistrate's power to impose enhanced penalties [Repealed by the MRTP (Amendment) Act, 1984, w.e.f. 1st. August, 1984] |
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