3. Extension and amendment of certain Acts.-
On and from the appointed day, the Acts specified in Schedule I shall stand amended in the manner specified therein.
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||
|
|
|
|
|
|
|||||
|
|
|
||||||||
|
|
|
|||||||
|
|
||||||||
|
|
|||||||||
3. Extension and amendment of certain Acts.- On and from the appointed day, the Acts specified in Schedule I shall stand amended in the manner specified therein. |
|||||||||
|
|||||||||
|
|||||||||
|
|
||||||||
|
|
|
|
||||||
