The Mines (Amendment) Act, 1983

[Act No. 42 of 1983]

[25th December, 1983.]

Contents
Sections	Particulars
Title	The Mines (Amendment) Act, 1983
1.	Short title and commencement
2.	[Repealed.]
3.	[Repealed.]
4.	[Repealed.]
5.	[Repealed.]
6.	[Repealed.]
7.	[Repealed.]
8.	[Repealed.]
9.	[Repealed.]
10.	[Repealed.]
11.	[Repealed.]
12.	[Repealed.]
13.	[Repealed.]
14.	[Repealed.]
15.	[Repealed.]
16.	[Repealed.]
17.	[Repealed.]
18.	[Repealed.]
19.	[Repealed.]
20.	[Repealed.]
21.	[Repealed.]
22.	[Repealed.]
23.	[Repealed.]
24.	[Repealed.]
25.	[Repealed.]
26.	[Repealed.]
27.	[Repealed.]
28.	[Repealed.]
29.	[Repealed.]
30.	[Repealed.]
31.	[Repealed.]
32.	[Repealed.]
33.	[Repealed.]
34.	[Repealed.]
35.	[Repealed.]
36.	[Repealed.]
37.	[Repealed.]
38.	[Repealed.]
39.	[Repealed.]
40.	[Repealed.]
41.	[Repealed.]
42.	[Repealed.]
43.	[Repealed.]
44.	[Repealed.]
45.	[Repealed.]
46.	[Repealed.]
47.	[Repealed.]
48.	[Repealed.]
49.	Transitory provision