The Metro Railways (Construction of Works) Amendment Act, 1982
[Act No. 41 of 1982]
[21st August, 1982.]
Contents | |
Title | The Metro Railways (Construction of Works) Amendment Act, 1982 |
Sections | Particulars |
1. | Short title and commencement |
2. | [Repealed.] |
3. | [Repealed.] |
4. | [Repealed.] |
5. | [Repealed.] |
6. | [Repealed.] |
7. | [Repealed.] |
8. | [Repealed.] |
9. | [Repealed.] |
10. | [Repealed.] |
11. | [Repealed.] |
12. | [Repealed.] |
13. | [Repealed.] |
14. | [Repealed.] |
15. | [Repealed.] |
16. | [Repealed.] |
17. | Transfer of applications pending before arbitrator under the principal Act |