33. Fixation of fare for carriage of passengers.

The metro railway administration shall, from time to time, on the recommendations made to it by the Fare Fixation Committee constituted undersub-section (1) of section 34, fix, for the carriage of passengers, fare for travelling from one station to another of the metro railway:

Provided that the metro railway administration may fix the fare under this section without recommendations of the Fare Fixation Committee on the initial opening of the metro railway.