Chapter X
Miscellaneous
88. Provision as to bonds.-
The provisions of Chapter XXXIII of the Code of Criminal Procedure, 1973 (2 of 1974), shall as far as may be, apply to bonds taken under this Act.
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Chapter X Miscellaneous 88. Provision as to bonds.- The provisions of Chapter XXXIII of the Code of Criminal Procedure, 1973 (2 of 1974), shall as far as may be, apply to bonds taken under this Act. |
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