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Preliminary

1. Short title, extent and commencement.-

(1) This Act may be called the Medicinal and Toilet Preparations (Excise Duties) Act, 1955.

(2) It extends to the whole of India.

(3) It shall come into force on such date3as the Central Government may, by notification in the Official Gazette, appoint.



Medicinal and Toilet Preparations (Excise Duties) Act, 1955 Back




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