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18. Authorities of the University.-

The following shall be the authorities of the University:-

(1) the Court;

(2) the Executive Council;

(3) the Academic Council;

(4) the Board of Studies;

(5) the Finance Committee; and

(6) such other authorities as may be declared by the Statutes to be the authorities of the University.



Maulana Azad National Urdu University Act, 1996 Back




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