Maternity Benefit Act,1961
15. Abstract
The abstract of the provisions of the Act and these rules required to be exhibited under section 19 shall be in Form 'K' and shall be exhibited in such manner as the competent authority may require.
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Maternity Benefit Act,1961 15. Abstract The abstract of the provisions of the Act and these rules required to be exhibited under section 19 shall be in Form 'K' and shall be exhibited in such manner as the competent authority may require. |
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