The Maternity Benefit (Amendment) Act, 2017
No. 6 of 2017
[27th March, 2017.]
A n Act further to amend the Maternity Benefit Act, 1961.
BE it enacted by Parliament in the Sixty-eighth Year of the Republic of India as follows:-
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The Maternity Benefit (Amendment) Act, 2017 No. 6 of 2017 [27th March, 2017.] A n Act further to amend the Maternity Benefit Act, 1961. BE it enacted by Parliament in the Sixty-eighth Year of the Republic of India as follows:- |
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