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The Marking of Heavy Packages Act, 1951

Act No. 39 of 1951

[25th June, 1951.]

An Act to give effect to the International Convention drawn up in Geneva on the 30th day of May, 1929, for the marking of weight on heavy packages transported by sea or inland water-ways.

BE it enacted by Parliament as follows:-



Marking of Heavy Packages Act, 1951 Back




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