The Marking of Heavy Packages Act, 1951
[Act No. 39 of 1951]
[25th June, 1951.]
| Contents | |
| Sections | Particulars |
| Title | The Marking of Heavy Packages Act, 1951 |
| 1. | Short title, extent and commencement |
| 2. | Definitions |
| 3. | Obligation to mark weight on heavy packages |
| 4. | Inspectors |
| 5. | Powers of inspector. |
| 6. | Penalties |
| 7. | Offences by companies |
| 8. | Cognizance of offences |
| 9. | Protection of action taken in good faith |
| 10. | Power to make rules |
