11. Penalty for contravention of licence.-
Whoever contravenes the provisions of any licence shall be punishable with fine not exceeding rupees ten lakhs.
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||
|
|
|
|
|
|
|||||
|
|
|
||||||||
|
|
|
|||||||
|
|
||||||||
|
|
|||||||||
11. Penalty for contravention of licence.- Whoever contravenes the provisions of any licence shall be punishable with fine not exceeding rupees ten lakhs. |
|||||||||
|
|||||||||
|
|||||||||
|
|
||||||||
|
|
|
|
||||||
