Chapter IV
Finance, Accounts and Audit
14. [Imposition of a cess on marine products exported.]
Rep. by the Repealing and Amending Act, 2006 (24 of 2006), s. 2 and the First Schedule (w.e.f. 1-6-2006).
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Chapter IV Finance, Accounts and Audit 14. [Imposition of a cess on marine products exported.] Rep. by the Repealing and Amending Act, 2006 (24 of 2006), s. 2 and the First Schedule (w.e.f. 1-6-2006). |
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