Marine Insurance Act, 1963
87. Reasonable time, etc., a question of fact
Where by this Act any reference is made to reasonable time, reasonable premium, or reasonable diligence, the question what is reasonable is a question of fact.
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Marine Insurance Act, 1963 87. Reasonable time, etc., a question of fact Where by this Act any reference is made to reasonable time, reasonable premium, or reasonable diligence, the question what is reasonable is a question of fact. |
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