Marine Insurance Act, 1963
46. Sailing for different destination
Where the destination is specified in the policy, and the ship, instead of sailing for that destination, sails for any other destination, the risk does not attach.
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Marine Insurance Act, 1963 46. Sailing for different destination Where the destination is specified in the policy, and the ship, instead of sailing for that destination, sails for any other destination, the risk does not attach. |
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