Marine Insurance Act, 1963
40. Warranty of good safety
Where the subject-matter insured is warranted "well" or "in good safety" on a particular day, it is sufficient if it be safe at any time during that day.
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Marine Insurance Act, 1963 40. Warranty of good safety Where the subject-matter insured is warranted "well" or "in good safety" on a particular day, it is sufficient if it be safe at any time during that day. |
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