Marine Insurance Act, 1963
1. Short title and commencement
(1) This Act may be called the Marine Insurance Act, 1963.
(2) It shall come into force on such date1 as the Central Government may, by notification in the Official Gazette, appoint.
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Marine Insurance Act, 1963 1. Short title and commencement (1) This Act may be called the Marine Insurance Act, 1963. (2) It shall come into force on such date1 as the Central Government may, by notification in the Official Gazette, appoint. |
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