The Manoeuvres Field Firing and Artillery Practice Act, 1938
[Act No. 5 of 1938]
[12th March, 1938.]
| Contents | |
| Sections | Particulars |
| Title | The Manoeuvres Field Firing and Artillery Practice Act, 1938 |
| 1. | Short title and extent |
| Chapter I | Manoeuvres |
| 2. | Power of State Government to authorise manoeuvres |
| 3. | Powers exercisable for purposes of maneuvers |
| 4. | Duty of Officer Commanding to repair damage |
| 5. | Right to compensation for damage caused by manoeuvres |
| 6. | Method of assessing compensation |
| 7. | Offences |
| Chapter II | Field Firing and Artillery Practice |
| 8. | Definitions |
| 9. | Power of State Government to authorise field firing and artillery practice |
| 10. | Powers exercisable for purposes of field firing and artillery practice |
| 11. | Compensation |
| 12. | Offences |
| Chapter III | General |
| 13. | Power to make rules |
