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The Manipur (Sales of Motor Spirit and Lubricants) Taxation Act, 1962

Act No. 55 of 1962

[13th December, 1962.]

An Act to consolidate and amend the law relating to the levy of a tax on sales of motor spirit and lubricants in the Union territory of Manipur.

BE it enacted by Parliament in the Thirteenth Year of the Republic of India as follows:-



Manipur (Sales of Motor Spirit and Lubricants) Taxation Act, 1962 Back




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