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231. Repeal and saving.

(1) The Manipur Municipalities Ordinance, 1994 (Ord. 6 of 1994) is hereby repealed.

(2) Notwithstanding such repeal, anything done or any action taken under the said Ordinance shall be deemed to have been done or taken under the corresponding provisions of this Act.



Manipur Municipalities Act, 1994 Back




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