12. Remuneration to Chairperson and Vice-Chairperson.
The Chairperson orVice-Chairperson or any other Councillor of Nagar Panchayat may be granted by that Nagar Panchayat such remuneration or such allowance as may be prescribed.
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12. Remuneration to Chairperson and Vice-Chairperson. The Chairperson orVice-Chairperson or any other Councillor of Nagar Panchayat may be granted by that Nagar Panchayat such remuneration or such allowance as may be prescribed. |
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